Allahabad High Court
Anand Kumar Gautam vs State Of U.P. on 12 May, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12398 of 2011 Petitioner :- Anand Kumar Gautam Respondent :- State Of U.P. Petitioner Counsel :- Ajit Kumar Singh Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted two weeks time to file counter affidavit.
List immediately thereafter.
Order Date :- 12.5.2011 Gss