Allahabad High Court
Murari Lal Alias Krishna Murari vs State Of U.P. on 11 May, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11092 of 2011 Petitioner :- Murari Lal Alias Krishna Murari Respondent :- State Of U.P. Petitioner Counsel :- Ratan Singh Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
In Ref:- Cr. Misc. Correction Application No. 145051 of 2011.
The present correction application has been filed for correction of the order dated 27.4.2011 passed by Hon'ble B.N.Shukla, J. Since, his lordship has been retired, the present application has been placed before this court.
In the second line of the last paragraph of the aforesaid order the year 2010 is incorporated in place of 2008.
The correction application is disposed of accordingly.
Order Date :- 11.5.2011 Gss