Allahabad High Court
Ram Kumar Yadav vs The State Of U.P. Through D.M. ... on 11 May, 2011
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 28 Case :- SERVICE SINGLE No. - 6743 of 1997 Petitioner :- Ram Kumar Yadav Respondent :- The State Of U.P. Through D.M. Sitapur Petitioner Counsel :- G.S.L.Verma Respondent Counsel :- C.S.C.,U.K.Dhaon Hon'ble Abhinava Upadhya,J.
The case appears to be wrongly listed. It has already been dismissed vide order of this Court dated 12.12.1997.
Order Date :- 11.5.2011 SKM