Allahabad High Court
Smt. Krishna Kumari vs State Of U.P. And Others on 10 May, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 72408 of 2010 Petitioner :- Smt. Krishna Kumari Respondent :- State Of U.P. And Others Petitioner Counsel :- Ram Adhar Verma Respondent Counsel :- C. S. C.,Sanjay Kr. Srivastava Hon'ble V.K. Shukla,J.
Six weeks further time is allowed for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.
List thereafter.
Interim order already passed is extended until further orders.
Order Date :- 10.5.2011 SRY