Allahabad High Court
Kalu vs State Of U.P. on 9 May, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12045 of 2011 Petitioner :- Kalu Respondent :- State Of U.P. Petitioner Counsel :- K.K. Dwivedi Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
On the request made by learned counsel for the applicant put up as fresh on 13.5.2011.
By that time a supplementary affidavit may be filed.
Order Date :- 9.5.2011 Gss