Kalu vs State Of U.P.

Citation : 2011 Latest Caselaw 1581 ALL
Judgement Date : 9 May, 2011

Allahabad High Court
Kalu vs State Of U.P. on 9 May, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12045 of 2011
 

 
Petitioner :- Kalu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- K.K. Dwivedi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

On the request made by learned counsel for the applicant put up as fresh on 13.5.2011.

By that time a supplementary affidavit may be filed.

Order Date :- 9.5.2011 Gss