Allahabad High Court
Devendra vs State Of U.P. on 9 May, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12020 of 2011 Petitioner :- Devendra Respondent :- State Of U.P. Petitioner Counsel :- Vikas Sharma,Dharmendra Singhal Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
On the request of learned counsel for the applicant and learned AGA put up as fresh on 16.5.2011. By that time supplementary affidavit and counter affidavit annexing copy of viscera report.
Order Date :- 9.5.2011 Gss