Allahabad High Court
State Of U.P. & Others vs Surendra Nath Mishra & Others on 9 May, 2011
Bench: Shishir Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 393 of 2002 Petitioner :- State Of U.P. & Others Respondent :- Surendra Nath Mishra & Others Petitioner Counsel :- S.C. Respondent Counsel :- U.S. Tiwari,D.S.P.Singh,S.P.Singh,U.B. Tewari,U.S. Tripathi,Y.S. Tewari Hon'ble Shishir Kumar,J.
List this case on 16.05.2011 in the additional cause list.
Order Date :- 9.5.2011 P