Allahabad High Court
Jai Jai Ram & Another vs State Of U.P. & Another on 9 May, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 63123 of 2009 Petitioner :- Jai Jai Ram & Another Respondent :- State Of U.P. & Another Petitioner Counsel :- S.K. Yadav Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Counsel is not at all prepared with the case and requests that the matter may be listed in the next cause list, so that he can study the matter and address the Court.
Request made is accepted. List in the next cause list.
Order Date :- 9.5.2011 SRY