Allahabad High Court
Rakesh Kumar Singh vs State Of U.P. & Others on 6 May, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 54673 of 2010 Petitioner :- Rakesh Kumar Singh Respondent :- State Of U.P. & Others Petitioner Counsel :- K. K. Singh,Ashok Khare Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
List this case in second week of July, 2011.
Interim order already passed is extended till the next date of listing.
Order Date :- 6.5.2011 SRY