Allahabad High Court
Chand Govind Yadav vs State Of U.P. And Others on 5 May, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 260 of 2011 Petitioner :- Chand Govind Yadav Respondent :- State Of U.P. And Others Petitioner Counsel :- R. B. Tripathi Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
List after two weeks.
Interim order already passed is extended till the next date of listing.
Order Date :- 5.5.2011 SRY