Allahabad High Court
C/M, Bhagirathi Balika Jr. High ... vs State Of U.P. & Others on 5 May, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - C No. - 67032 of 2009 Petitioner :- C/M, Bhagirathi Balika Jr. High School & Anr. Respondent :- State Of U.P. & Others Petitioner Counsel :- S.P. Pandey,Ashok Khare,R.P. Pandey Respondent Counsel :- C.S.C.,V.K.Kushwaha Hon'ble V.K. Shukla,J.
List after two weeks.
Interim order already passed is extended till the next date of listing.
Order Date :- 5.5.2011 SRY