Allahabad High Court
C/M Rishi Bhumi Inter College ... vs State Of U.P. And Others on 5 May, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - C No. - 53727 of 2010 Petitioner :- C/M Rishi Bhumi Inter College Saurikh Thru. Manager And Anr. Respondent :- State Of U.P. And Others Petitioner Counsel :- Suresh Chandra Dwivedi Respondent Counsel :- C.S.C.,Dr. H.N. Tripathi Hon'ble V.K. Shukla,J.
List after two weeks.
Interim order already passed is extended till the next date of listing.
Order Date :- 5.5.2011 SRY