Allahabad High Court
Deevan Singh vs State Of U.P. on 4 May, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11689 of 2011 Petitioner :- Deevan Singh Respondent :- State Of U.P. Petitioner Counsel :- S.K. Mishra Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted three weeks time to file counter affidavit.
List thereafter.
Order Date :- 4.5.2011 Gss