Allahabad High Court
Kamlesh & Anr. vs State Of U.P., Thru. Secretary, ... on 3 May, 2011
Bench: Abdul Mateen, Jayashree Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- MISC. BENCH No. - 11881 of 2010 Petitioner :- Kamlesh & Anr. Respondent :- State Of U.P., Thru. Secretary, Home & Others Petitioner Counsel :- Amrendra Singh Respondent Counsel :- G.A. Hon'ble Abdul Mateen,J.
Hon'ble Mrs. Jayashree Tiwari,J.
C.M. Application No. 47816 of 2011.
Heard.
Allowed.
Order dated 29.04.2011 passed by this Court is recalled and interim order granted on 13.04.2011 is extended till next date of listing.
List the petition after ten days.
Order Date :- 3.5.2011 Chauhan/-