Allahabad High Court
Badlu And Others vs Narendra Singh And Another on 3 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 25443 of 2011 Petitioner :- Badlu And Others Respondent :- Narendra Singh And Another Petitioner Counsel :- Rajesh Srivastava Hon'ble Rajes Kumar,J.
Issue notice to respondent nos. 1 and 2 returnable at an early date. The petitioners may take steps to serve the respondents within a week by registered post.
List in the week commencing 11.7.2011.
Till the next date of listing, the payment of court fee shall be subject to the decision of the writ petition.
Order Date :- 3.5.2011 OP