Allahabad High Court
Ram Bali Singh vs State Of U.P. And Others on 3 May, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 25494 of 2011 Petitioner :- Ram Bali Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- Swarn Kumar Srivastava,Anil Kumar Srivastava Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted eight weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next four weeks.
List thereafter.
Order Date :- 3.5.2011 SRY