Allahabad High Court
Satya Narain Singh vs Additional District Judge And ... on 3 May, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 25405 of 2011 Petitioner :- Satya Narain Singh Respondent :- Additional District Judge And Others Petitioner Counsel :- Vikas Srivastava,Rajesh Dutt Pandey Respondent Counsel :- J.N. Maurya,Chandan Sharma Hon'ble Rajes Kumar,J.
Sri J.N. Maurya, Advocate appears on behalf of respondent no. 2.
Issue notice to respondent nos. 4 and 5. All the respondents may file counter affidavit within a period of four weeks. Rejoinder affidavit may be filed within two weeks thereafter.
List in the week commencing 18.7.2011.
Order Date :- 3.5.2011 OP