Allahabad High Court
Chandra Muni Pandey & Others vs District Inspector Of Schools, ... on 2 May, 2011
Bench: Satyendra Singh Chauhan
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - A No. - 25052 of 2001 Petitioner :- Chandra Muni Pandey & Others Respondent :- District Inspector Of Schools, Alld & Others Petitioner Counsel :- A.K. Shukla,Chandreshwar Prasad,R.K. Ojha Respondent Counsel :- C.S.C. Hon'ble Satyendra Singh Chauhan,J.
Office has reported that notices were issued to respondent no. 3 on 17.1.2009 fixing 2.3.2008 but no service report has been furnished on record.
Office is directed to furnish service report within a week.
List after a week.
Order Date :- 2.5.2011 BLY