Allahabad High Court
State Of U.P. And Others vs Ganga Visun Alias Ganga Vishnoo on 2 May, 2011
Bench: Shishir Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 816 of 2007 Petitioner :- State Of U.P. And Others Respondent :- Ganga Visun Alias Ganga Vishnoo Petitioner Counsel :- S.C. Respondent Counsel :- Surendra Singh Hon'ble Shishir Kumar,J.
Three weeks and no more time is granted to the learned Standing Counsel to file an affidavit. It is made clear that no further time will be granted.
Order Date :- 2.5.2011 Pr/-