Allahabad High Court
Bhagwan Das vs State Of U.P. And Others on 7 March, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 13047 of 2011 Petitioner :- Bhagwan Das Respondent :- State Of U.P. And Others Petitioner Counsel :- Ram Murat Singh Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.
List thereafter along with the record of writ petition No.12995 of 2011, showing the names of respective counsels in both the cases along with cause title.
Order Date :- 7.3.2011 SRY