Allahabad High Court
Pradeep Kumar vs The Distt. Judge Jalaun & Others on 31 March, 2011
Bench: Rakesh Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 5865 of 1995 Petitioner :- Pradeep Kumar Respondent :- The Distt. Judge Jalaun & Others Petitioner Counsel :- S.J. Shandilya,S. Shandilya,Vivek Shandilya Respondent Counsel :- .../C.S.C.,Avinash,D.P. Singh Hon'ble Rakesh Tiwari,J.
Sri D.R. Singh, learned counsel for the respondents prays for and is granted ten days' time to file supplementary counter affidavit. Supplementary rejoinder affidavit may be filed within ten days thereafter.
List this matter immediately after expiry of the aforesaid period.
Order Date :- 31.3.2011 P