Allahabad High Court
M/S. Ginni Filaments Ltd. vs Commissioner, Of Income Tax-I, ... on 31 March, 2011
Bench: Ferdino Inacio Rebello, Chief Justice, Prakash Krishna
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Chief Justice's Court Case :- WRIT TAX No. - 1403 of 2004 Petitioner :- M/S. Ginni Filaments Ltd. Respondent :- Commissioner, Of Income Tax-I, Agra Petitioner Counsel :- S.K. Garg Respondent Counsel :- S.C Ashok Kumar Hon'ble Ferdino Inacio Rebello,Chief Justice Hon'ble Prakash Krishna,J.
Dismissed.
For orders see our order of date passed in Writ Tax No. 1402 of 2004.
Order Date :- 31.3.2011 IB