Allahabad High Court
Anwar Jung vs Sani Jain & Others on 31 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 3339 of 2010 Petitioner :- Anwar Jung Respondent :- Sani Jain & Others Petitioner Counsel :- C.K. Parekh,P.N. Ojha Respondent Counsel :- Arjun Singhal Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Passed over on the request of counsel for the respondents.
Order Date :- 31.3.2011 NS