Allahabad High Court
Gajendra Pal Singh vs Surat Singh And Others on 31 March, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 18519 of 2011 Petitioner :- Gajendra Pal Singh Respondent :- Surat Singh And Others Petitioner Counsel :- Nishant Tomar,Siddharth Nandan Hon'ble Rajes Kumar,J.
Issue notice to respondent, returnable at an early date. The petitioner may take steps to serve the respondent within 2 weeks.
List in the week commencing 9.5.2011.
The payment of court fee shall be subject to the decision of the writ petition.
Order Date :- 31.3.2011 OP