Allahabad High Court
Sheetla Prasad Shukla vs Surendra Kumar Shukla & Another on 31 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 158 of 2008 Petitioner :- Sheetla Prasad Shukla Respondent :- Surendra Kumar Shukla & Another Petitioner Counsel :- Ravi Chandra Srivastava Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Appellant has filed an application to grant one month's time to file paper book.
Application is allowed.
Order Date :- 31.3.2011 NS