Allahabad High Court
Hira Lal Jaiswal vs State Of U.P.And Others on 4 March, 2011
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- APPLICATION U/S 482 No. - 40749 of 2010 Petitioner :- Hira Lal Jaiswal Respondent :- State Of U.P.And Others Petitioner Counsel :- Arvind Srivastava Respondent Counsel :- Govt.Advocate Hon'ble Yogesh Chandra Gupta,J.
The case could not be taken up due to Advocates' strike.
Put up on 7.3.2011 before the appropriate Bench.
Order Date :- 4.3.2011 NS