Allahabad High Court
Constabl/Driver Sunhari Lal vs State Of U.P. And Another on 31 March, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 18189 of 2011 Petitioner :- Constabl/Driver Sunhari Lal Respondent :- State Of U.P. And Another Petitioner Counsel :- S.N. Yadav Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Put up this matter on next Wednesday. By that time instructions may be obtained by the learned counsel.
Order Date :- 31.3.2011 SRY