Brahma Dev Singh vs Smt. Kanchan & Others

Citation : 2011 Latest Caselaw 697 ALL
Judgement Date : 31 March, 2011

Allahabad High Court
Brahma Dev Singh vs Smt. Kanchan & Others on 31 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2708 of 2007
 

 
Petitioner :- Brahma Dev Singh
 
Respondent :- Smt. Kanchan & Others
 
Petitioner Counsel :- Radha Kant Ojha
 
Respondent Counsel :- Rakesh Pandey,Ashok Malviya,Saral Srivastava
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

List again along with F.A.F.O. No.2707 of 2007.

Order Date :- 31.3.2011 NS