Allahabad High Court
Saghir Ahmad & Another vs Judge, S.C.C. & Others on 31 March, 2011
Bench: Rakesh Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 11379 of 1999 Petitioner :- Saghir Ahmad & Another Respondent :- Judge, S.C.C. & Others Petitioner Counsel :- K.M. Garg Respondent Counsel :- C.S.C. Hon'ble Rakesh Tiwari,J.
Arguments of both the counsel have been heard.
Put up tomorrow to enable the learned counsel for the parties to give the case law.
Order Date :- 31.3.2011 P