Allahabad High Court
Ajay Singh vs State Of U.P. And Others on 31 March, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 18573 of 2011 Petitioner :- Ajay Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- Om Prakash Singh Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
List this petition after decision of Special Leave to Appeal Nos.30637 and 30638 of 2009, State of U.P. vs. Pankaj Kumar Vishnoi as well as Special Leave to Appeal No.16894 of 2010 by Hon'ble Apex Court, along with record of writ petition No.17426 of 2011.
Order Date :- 31.3.2011 SRY