Allahabad High Court
Rajeev Kumar vs State Of U.P. And Another on 4 March, 2011
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- APPLICATION U/S 482 No. - 21203 of 2008 Petitioner :- Rajeev Kumar Respondent :- State Of U.P. And Another Petitioner Counsel :- Mrs. Swati Agrawal Respondent Counsel :- Govt.Advocate,R.K.Kanojia,S.P. Singh,Shailendra Pt. Singh,Swetashwa Agarwal Hon'ble Yogesh Chandra Gupta,J.
The case could not be taken up due to Advocates' strike.
Put up on 8.3.2011 before the appropriate Bench.
Order Date :- 4.3.2011 NS