Allahabad High Court
Fazal Ahmad Khan vs Xivth. A.D.J. & Others on 30 March, 2011
Bench: Rakesh Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 17877 of 1996 Petitioner :- Fazal Ahmad Khan Respondent :- Xivth. A.D.J. & Others Petitioner Counsel :- Vishnu Sahai,B. Dayal Respondent Counsel :- C.S.C. Hon'ble Rakesh Tiwari,J.
The case is passed over on the illness slip of Sri Vishnu Sahai, counsel for the petitioner.
List this matter after two weeks.
Order Date :- 30.3.2011 P