Allahabad High Court
M/S. Hotel New International And ... vs State Of U.P. & Another on 30 March, 2011
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 41 Case :- CRIMINAL REVISION No. - 175 of 2003 Petitioner :- M/S. Hotel New International And Another Respondent :- State Of U.P. & Another Petitioner Counsel :- T.N. Tiwari Respondent Counsel :- Govt. Advocate,C.K. Parekh Hon'ble Yogesh Chandra Gupta,J.
As prayed by learned counsel for the revisionists, the case is passed over.
List in the next cause list. The case shall not be treated as tied-up or part-heard to this Bench.
Order Date :- 30.3.2011 NS