Allahabad High Court
Smt. Rajesh Kumari vs Rajesh Kumar on 30 March, 2011
Bench: Rakesh Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 41447 of 2001 Petitioner :- Smt. Rajesh Kumari Respondent :- Rajesh Kumar Petitioner Counsel :- Swapnil Kumar Hon'ble Rakesh Tiwari,J.
On the request of counsel for the petitioner, case is passed over for the day.
Order Date :- 30.3.2011 P