Allahabad High Court
Parvez vs State Of U.P. on 30 March, 2011
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 41 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3392 of 2011 Petitioner :- Parvez Respondent :- State Of U.P. Petitioner Counsel :- Ms.Sufia Saba,Abdul Majeed Respondent Counsel :- Govt.Advocate Hon'ble Yogesh Chandra Gupta,J.
As prayed, list on 7.4.2011. In the meantime, learned AGA will seek instructions as to whether the judicial record of criminal case No. 3368 of 2002 and 3369 of 2002 (State Vs. Javed), under Section 7/16 Prevention of Food Adulteration Act have been reconstructed.
Order Date :- 30.3.2011 NS