Allahabad High Court
Mohan Lal vs A.D.J., Court No. 4, Gorakhpur & ... on 30 March, 2011
Bench: Rakesh Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 64278 of 2008 Petitioner :- Mohan Lal Respondent :- A.D.J., Court No. 4, Gorakhpur & Others Petitioner Counsel :- Arvind Srivastava Respondent Counsel :- Tarun Verma,P.C. Srivastava Hon'ble Rakesh Tiwari,J.
Sri Tarun Verma, counsel for the respondents prays for and is granted ten days' time for filing supplement counter affidavit. Supplement rejoinder affidavit may be filed within ten days thereafter.
List this matter immediately after expiry of the aforesaid period along with connected writ petition.
Order Date :- 30.3.2011 P