Allahabad High Court
Sri Jash Mohan Singh & Others vs State Of U.P. & Another on 30 March, 2011
Bench: Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 41 Case :- CRIMINAL REVISION No. - 682 of 2003 Petitioner :- Sri Jash Mohan Singh & Others Respondent :- State Of U.P. & Another Petitioner Counsel :- Vinod Sinha,S.P. Singh,Vinod Singh Respondent Counsel :- Govt.Advocate,I.M. Tripathi Hon'ble Yogesh Chandra Gupta,J.
List is revised. Learned counsel for the revisionists is present. None is present for the opp. party No.2.
As prayed, list in the next cause list. Interim order, if any, shall continue till the next date of listing. The case shall not be treated as tied-up or part-heard to this Bench.
Order Date :- 30.3.2011 NS