Allahabad High Court
Devanand Yadav vs Vinod Kumar Sharma & Another on 30 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 247 of 2011 Petitioner :- Devanand Yadav Respondent :- Vinod Kumar Sharma & Another Petitioner Counsel :- Prakash Padia,Rakesh Kumar Respondent Counsel :- A.K.Singh.,Ajay Kumar Singh Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Passed over on the request of counsel for the appellant.
Order Date :- 30.3.2011 NS