Allahabad High Court
Parmatma Upadheyay vs State Of U.P. Thru' Power Secy. & ... on 30 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- SPECIAL APPEAL No. - 744 of 2008 Petitioner :- Parmatma Upadheyay Respondent :- State Of U.P. Thru' Power Secy. & Others Petitioner Counsel :- Dinesh Pathak Respondent Counsel :- C.S.C.,A.K. Mehrotra,J.P. Pandey Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Passed over on the request of counsel for the appellant.
Order Date :- 30.3.2011 NS