Allahabad High Court
Shanker Singh Yadaw vs M/S Renukoot Goods Carrier Pvt. ... on 29 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1655 of 2008 Petitioner :- Shanker Singh Yadaw Respondent :- M/S Renukoot Goods Carrier Pvt. Ltd.And Another Petitioner Counsel :- Rajnish Kumar Rai Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Issue notice on the application to condone the delay.
Order Date :- 29.3.2011 NS