Allahabad High Court
Bal Krishna Tripathi vs State Of U.P. on 29 March, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5223 of 2011 Petitioner :- Bal Krishna Tripathi Respondent :- State Of U.P. Petitioner Counsel :- Amit Daga Respondent Counsel :- Govt.Advocate,Deepak Dubey Hon'ble B.N. Shukla,J.
List after 3 weeks.
Order Date :- 29.3.2011 SU.