Karru @ Surendra vs State Of U.P.

Citation : 2011 Latest Caselaw 61 ALL
Judgement Date : 3 March, 2011

Allahabad High Court
Karru @ Surendra vs State Of U.P. on 3 March, 2011
Bench: Amar Saran, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 7733 of 2006
 

 
Petitioner :- Karru @ Surendra
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ratnesh Nandan Singh,A.P.Tiwari,R.S.Tripathi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Naheed Ara Moonis,J.

Allowed.

For orders see our order of date passed on separate sheets in Criminal Appeal No. 7320 of 2006. 

Order Date :- 3.3.2011 sfa/