Allahabad High Court
Anand Kumar vs State Of U.P. on 29 March, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5236 of 2011 Petitioner :- Anand Kumar Respondent :- State Of U.P. Petitioner Counsel :- Nipun Singh Respondent Counsel :- Govt.Advocate Hon'ble B.N. Shukla,J.
List after 2 weeks on the request of learned AGA.
Order Date :- 29.3.2011 SU.