Allahabad High Court
U.P.S.I.D.C. Thru' Its M.D. vs Habiburehman & Others on 29 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL DEFECTIVE No. - 431 of 2004 Petitioner :- U.P.S.I.D.C. Thru' Its M.D. Respondent :- Habiburehman & Others Petitioner Counsel :- S.K. Mishra Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Issue notice on the application to condone the delay.
Order Date :- 29.3.2011 NS