Allahabad High Court
Ram Gopal vs State Of U.P. And Others on 29 March, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 18055 of 2011 Petitioner :- Ram Gopal Respondent :- State Of U.P. And Others Petitioner Counsel :- R.K. Tiwari Respondent Counsel :- C.S.C.,Rajesh Tripathi Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J.
Checking report is not legible. It is alleged that the petitioner has filed his objections to the provisional assessment in the 'theft' case, for which inspections were made in September 2008. In the objections it is stated that the petitioner's electric line was not energized.
Sri Rajesh Tripathi has accepted notice on behalf of respondent No.4. He will seek instructions in the matter.
Put up on 11.4.2011.
Order Date :- 29.3.2011 nethra