Allahabad High Court
Rajesh Yadav vs State Of U.P. on 29 March, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5235 of 2011 Petitioner :- Rajesh Yadav Respondent :- State Of U.P. Petitioner Counsel :- Bijai Prakash Tiwari Respondent Counsel :- Govt.Advocate,B.K.Tripathi Hon'ble B.N. Shukla,J.
List after 2 weeks on the request of the learned counsel for the applicant.
Order Date :- 29.3.2011 SU.