Allahabad High Court
Bhagwan Singh vs State Of U.P. And Others on 29 March, 2011
Bench: Sunil Ambwani, Kashi Nath Pandey
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 15892 of 2011 Petitioner :- Bhagwan Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- Diwakar Tiwari Respondent Counsel :- C.S.C.,Rajesh Tripathi Hon'ble Sunil Ambwani,J.
Hon'ble Kashi Nath Pandey,J.
Sri Rajesh Tripathi, learned counsel for the respondents prays for and is granted time upto Monday, to complete the instructions in respect of the queries made by the Court on 16.3.2011.
Put up on 4.4.2011.
Order Date :- 29.3.2011 nethra