Allahabad High Court
Gulab vs State Of U.P. on 29 March, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5219 of 2011 Petitioner :- Gulab Respondent :- State Of U.P. Petitioner Counsel :- R.P. Singh Respondent Counsel :- Govt. Advocate Hon'ble B.N. Shukla,J.
List after 3 weeks.
Order Date :- 29.3.2011 SU.