Heera Lal vs State Of U.P.

Citation : 2011 Latest Caselaw 586 ALL
Judgement Date : 29 March, 2011

Allahabad High Court
Heera Lal vs State Of U.P. on 29 March, 2011
Bench: B.N. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5591 of 2011
 

 
Petitioner :- Heera Lal
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Bharat Singh
 
Respondent Counsel :- Govt. Advocate,G.R.S.Pal
 

 
Hon'ble B.N. Shukla,J.

Counter and rejoinder affidavits filed today are taken on record.

List after two weeks.

Order Date :- 29.3.2011 SU.