Allahabad High Court
Heera Lal vs State Of U.P. on 29 March, 2011
Bench: B.N. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5591 of 2011 Petitioner :- Heera Lal Respondent :- State Of U.P. Petitioner Counsel :- Bharat Singh Respondent Counsel :- Govt. Advocate,G.R.S.Pal Hon'ble B.N. Shukla,J.
Counter and rejoinder affidavits filed today are taken on record.
List after two weeks.
Order Date :- 29.3.2011 SU.