Allahabad High Court
Vineet Kumar Kesharwani vs Deputy Inspector General ... on 29 March, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 18207 of 2011 Petitioner :- Vineet Kumar Kesharwani Respondent :- Deputy Inspector General Shashatra Seema Bal And Others Petitioner Counsel :- V. Singh Respondent Counsel :- A. S. G. I. Hon'ble V.K. Shukla,J.
Sri M.N. Singh, Advocate has entered appearance on behalf of respondents. He undertakes to obtain necessary instructions in the matter by Monday.
Put up on Monday.
Order Date :- 29.3.2011 SRY